LAWS(P&H)-2023-9-35

SUKHJINDER KAUR Vs. PUSHPINDER SINGH

Decided On September 29, 2023
SUKHJINDER KAUR Appellant
V/S
Pushpinder Singh Respondents

JUDGEMENT

(1.) Prayer in this petition is for transfer of the petition filed by the respondent-husband under Sec. 13 of the Hindu Marriage Act, 1955, pending before the Family Court, SAS Nagar to the competent Court of jurisdiction at Baba Bakala, District Amritsar.