(1.) The instant application has been filed for placing on record the the additional documents as Annexures P-4 to P-6.
(2.) For the reasons mentioned therein, the application is allowed.
(3.) Documents as P-4 to P-6 are taken on record subject to all just exceptions. CRM-M- 61045-2022
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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