LAWS(P&H)-2023-8-30

AMAN BATRA Vs. STATE OF HARYANA

Decided On August 29, 2023
Aman Batra Appellant
V/S
STATE OF HARYANA Respondents

JUDGEMENT

(1.) CM-14484 & 14488-CWP-2023 Applications for placing on record certain documents as Annexures P-12 to P-21 and for exemption from filing certified copies/true typed copies of the same, are allowed, subject to just exceptions. Annexures P-12 to P-21 are taken on record. Office to append the same at the relevant place.