LAWS(P&H)-2023-9-34

MANDEEP KAUR Vs. SARABJIT SINGH

Decided On September 21, 2023
MANDEEP KAUR Appellant
V/S
SARABJIT SINGH Respondents

JUDGEMENT

(1.) Prayer in this petition is for transfer of the petition filed under Sec. 13 of the Hindu Marriage Act, pending in the Family Court, Ludhiana to the competent Court of jurisdiction at Bathinda.