DAKSHIN HARYANA BIJLI VITRAN NIGAM Vs. SURESH KUMAR
Decided On September 01, 2023
DAKSHIN HARYANA BIJLI VITRAN NIGAM Appellant
V/S
SURESH KUMAR Respondents
JUDGEMENT
(1.) CM-1336-LPA-2022
(2.) Application for placing on record the true typed copy of judgment dtd. 17/3/2015 passed by the learned ASJ, Hisar as Annexure P-5 is allowed, as prayed for.