(1.) Prayer in this petition is for transfer of the petition filed under Sec. 13(1) (i-a)(i-b) of the Hindu Marriage Act, pending in the Family Court, Ambala to the competent Court of jurisdiction at Patiala.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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