LAWS(P&H)-2023-1-2

ASHOK KUMAR Vs. STATE OF PUNJAB

Decided On January 10, 2023
ASHOK KUMAR Appellant
V/S
STATE OF PUNJAB Respondents

JUDGEMENT

(1.) The prayer in the present petition under Sec. 482 Cr.P.C. is for quashing of the FIR No.10 dtd. 1/2/2019 under Ss. 103 and 104 of the Trade Marks Act, 1999 (in the original FIR, offences under Ss. 63 and 65 of the Copyright Act,1957 were there. However, at the time of the filing of the challan, the said offences were deleted and changed to Ss. 103 and 104 of the Trade Marks Act, 1999), Police Station Mahilppur, District Hoshiarpur, Punjab (Annexure P-1), order dtd. 1/2/2021 whereby the charges were framed by the Court of JMIC, Garhshankar, District Hoshiarpur (Annexure P-4) and all subsequent proceedings arising therefrom.

(2.) The brief facts as emanating from pleadings are that one Vishal Joshi, Enforcement Officer, son of Ram Parkash Joshi, United Overseas Trade Mark Company 52, Sukhdev Vihar, Mathura Road, New Delhi, submitted an application to the Incharge Police Post Saila Khurd, Hoshiarpur, regarding manufacturing of duplicate bags etc. and selling the same in the name of their authorized company "North Face" and "Jansport". It was stated in the complaint that he was posted as Enforcement Officer in the said company. On 1/2/2019, he had conducted a survey of Saila Khurd Market and had come to know that Ashok Kumar son of Purshotam Lal, owner of Amar Bag House was indulging in manufacturing, selling and supplying duplicate bags, etc. in the name of their authorized company "North Face" and "Jansport". If a raid was conducted, a huge quantity of duplicate products could be recovered. Legal action was sought.

(3.) During investigation, the police of Police Station Mahilpur raided the shop of the petitioner and apprehended him. The search of the shop was conducted and 15 packets of bags each containing 04 pieces totalling 60 pieces, black in colour with the Mark "North Face" were recovered from the shelf of the shop. Similarly, 19 packets of bags, colour black, each containing 04 pieces, totalling 76 bags Mark "Jansport" were recovered. The marks on the recovered bags were checked by the complainant at the spot and the test report was obtaining. All the bags were purportedly fake. They were taken into the police possession vide separate memos of recovery. A wooden board bearing the company's sticker having the mark "Jansport" was also recovered.