LAWS(P&H)-2023-3-137

GURVINDER SINGHAMAN Vs. PHOOLWATI

Decided On March 29, 2023
Gurvinder Singhaman Appellant
V/S
PHOOLWATI Respondents

JUDGEMENT

(1.) CM-5871-CII-2023

(2.) Succinct facts first, as pleaded in the instant petition.

(3.) Heard.