LAWS(P&H)-2023-4-100

SURENDER KUMAR SHARMA Vs. NITIN GOEL

Decided On April 21, 2023
SURENDER KUMAR SHARMA Appellant
V/S
NITIN GOEL Respondents

JUDGEMENT

(1.) Challenge in the present revision petition is to the judgment dtd. 6/10/2021 passed by learned Addl. District Judge, thereby, reversing the order dtd. 16/7/2021 passed by learned Civil Judge (Jr. Divn.), passed on the application under Order 39 Rule 1 and 2 read with Sec. 151 CPC.

(2.) For the convenience of discussion, the parties are referred to as making appearance before the Courts below.

(3.) The material facts of the case are as follows:-