LAWS(P&H)-2023-9-32

BINTU Vs. BINTU

Decided On September 21, 2023
BINTU Appellant
V/S
Bintu Respondents

JUDGEMENT

(1.) Prayer in this petition is for transfer of the petition filed by the respondent-husband under Sec. 9 of the Hindu Marriage Act, pending before the Family Court, Panipat to the competent Court of jurisdiction at Hansi, District Hisar.