Home
About Us
Support
Browse Database
Contact Us
LOGIN
LAWS(P&H)-2023-1-41
PRABHJOT SINGH Vs. STATE OF PUNJAB
Decided On January 24, 2023
PRABHJOT SINGH
Appellant
V/S
STATE OF PUNJAB
Respondents
Referred Judgements :-
ARNESH KUMAR VS. STATE OF BIHAR
[REFERRED TO]
JUDGEMENT
(1.) On 28/9/2022, the following order was passed:-
Click here to view full judgment.