LAWS(P&H)-2023-5-20

PRABHJOT KAUR Vs. LIC HOUSING FINANCE LIMITED

Decided On May 10, 2023
PRABHJOT KAUR Appellant
V/S
LIC HOUSING FINANCE LIMITED Respondents

JUDGEMENT

(1.) On 5/9/2022 the following order was passed:-

(2.)

(3.) Counsel for the respondent-Bank submits that the matter has been duly settled and accounts duly stand closed.