DAYA RAM Vs. STATE OF HARYANA

JUDGEMENT

(1.) Learned counsel for the parties have been heard at length.

(2.) The undisputed facts relating to the instant writ petition lie in a very narrow compass. The Haryana Staff Selection Commission issued advertisement No.4 of 2009 dated 13.8.2009 advertising 9647 posts of JBT teachers. Out of such advertised posts, 223 were reserved for ex-Serviceman (General category) and 53 were reserved for ex-Serviceman BC (B) (Male) category. Petitioners No.1, 2 and 4 belong to the ex-Serviceman (General category) and petitioner No.3 belongs to the exServiceman BC (B) category.

(3.) In terms of the advertisement, the qualifications that had been prescribed for the post of JBT teachers were as follows: