LAWS(P&H)-2013-4-48

KARANDEEP SINGH SUNNY Vs. SHIVA PETRO MAX

Decided On April 10, 2013
Karandeep Singh Sunny Appellant
V/S
Shiva Petro Max Respondents

JUDGEMENT

(1.) PARAMJEET SINGH, J. (ORAL) Crl. Misc. No.20956 of 2013 Allowed. Annexures A-1 and A-2 are taken on record. Crl. Misc. No.20955 of 2013