(1.) C.M. No. 16021 -CII of 2013
(2.) C .M. is allowed. Reply filed by way of affidavit of Prabhu is taken on record.
(3.) IN another Civil Revision bearing No. 6388 of 2010 this Court had passed the order the operative part of which is extracted here below:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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