LAWS(P&H)-2013-4-484

PUNJAB STATE ELECTRICITY BOARD Vs. DALJIT SINGH

Decided On April 01, 2013
PUNJAB STATE ELECTRICITY BOARD Appellant
V/S
DALJIT SINGH Respondents

JUDGEMENT

(1.) C.M. No. 12209 C of 2013

(2.) The application is allowed.

(3.) Heard.