(1.) THE following substantial question of law arises for determination in this appeal: -
(2.) PLEADINGS of the parties led to the framing of following issues: - -
(3.) RELIEF .
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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