LAWS(P&H)-2013-8-1113

BALJINDER SINGH Vs. STATE OF PUNJAB

Decided On August 26, 2013
BALJINDER SINGH Appellant
V/S
STATE OF PUNJAB Respondents

JUDGEMENT

(1.) Crm No.37541 of 2013 Allowed as prayed for.

(2.) Crm No.37542 of 2013 Allowed as prayed for.

(3.) Annexures P-4 to P-6 are taken on record. CRM No.M-22525 of 2013