SUDHA Vs. DALIP SINGH

JUDGEMENT

(1.) This judgment shall dispose of afore-mentioned three appeals and a civil revision arising out of same accident.

(2.) Fao No.984 of 2012 has been filed by widow, two minor children and mother of Dharam Pal (deceased) seeking enhancement of compensation.

(3.) Faos No.2068, 2072 and CR No.2404 of 2012 have been filed by Dalip Singh-driver and Jagdish owner of tractor No. HR-24-B-5633.