LAWS(P&H)-2013-12-504

SURENDER SINGH Vs. MANJU AND ANOTHER

Decided On December 12, 2013
SURENDER SINGH Appellant
V/S
MANJU AND ANOTHER Respondents

JUDGEMENT

(1.) Crl. Misc.No. 50722 of 2013

(2.) Crl. Misc. No. 50723 of 2013

(3.) For the reasons mentioned in the application, the delay of 92 days in filing the revision petition.