(1.) CM No. 15107 -CII of 2013:
(2.) FOR the reasons mentioned in the application which is supported by an affidavit of the appellant, the delay of 24 days in filing the present appeal is condoned.
(3.) IN view thereof, this Court is not inclined to interfere in the impugned order. Dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN