LAWS(P&H)-2013-8-678

VISHNU PANDEY Vs. STATE OF HARYANA

Decided On August 14, 2013
Vishnu Pandey Appellant
V/S
STATE OF HARYANA Respondents

JUDGEMENT

(1.) CRM -36250 -2013

(2.) PRAYER in this application is for impleading the complainant, Yashpal Singh, s/o. Brij Mohan Singh, r/o H. No. 552, Mathura Nagar, Ambala City, District Ambala as respondent No. 2. Notice in the Criminal Misc. Application.

(3.) AT this stage Mr. Parminder Singh, Advocate, puts in appearance for the complainant, Yashpal Singh.