LAWS(P&H)-2013-9-87

MALKIAT KAUR Vs. RAM KISHAN

Decided On September 04, 2013
MALKIAT KAUR Appellant
V/S
Ram Kishan and Ors. Respondents

JUDGEMENT

(1.) CM No. 1349 -CII of 2011

(2.) THE application is allowed and Annexure P -9 is taken on record, subject to all just exceptions.