(1.) There is a delay of 181 days in filing the appeal.
(2.) Notice in the application was given to the counsel for the respondents.
(3.) For the reasons set out in the application, the delay is condoned and the application is allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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