AMARJIT KAUR Vs. STATE OF PUNJAB AND OTHERS

JUDGEMENT

(1.) Petitioner has filed this petition under Section 482 of the Code of Criminal Procedure, 1973 for referring the matter to Central Bureau of Investigation for investigation regarding murder of Amrik Singh in FIR No. 55 dated 22.6.2012 registered at Police Station Ramdas, Tehsil Ajnala, District Amritsar (Annexure P-1)

(2.) Heard.

(3.) In the latest status report, filed by the State, it has been averred as under:-