LAWS(P&H)-2013-6-17

JASBIR KAUR Vs. STATE OF PUNJAB

Decided On June 10, 2013
JASBIR KAUR Appellant
V/S
STATE OF PUNJAB Respondents

JUDGEMENT

(1.) THIS is a petition seeking protection of life and liberty of the petitioners from respondents no.4 and 5. On 22.05.2013, the following order was passed by this Court:

(2.) ON 5.6.2013, petitioner no.2 produced term deposit advice of Rs. 24,000/- and sought time to produce FDR of Rs. 26,000/- and following order was passed:

(3.) PETITIONER no.1 will intimate this Court about deposit of remaining amount of Rs. 50,000/- by petitioner no.2 as aforesaid along with a photocopy of the FDR. Disposed of.