LAWS(P&H)-2013-5-249

NEWS WELFARE SOCIETY Vs. STATE OF HARYANA

Decided On May 20, 2013
News Welfare Society Appellant
V/S
State Of Haryana And Others Respondents

JUDGEMENT

(1.) CM -12139 -2013.

(2.) LEAVE is granted to place on record Annexure R5/4 to R5/7 and the application is allowed.

(3.) APPLICATION stands disposed of.