LAWS(P&H)-2013-7-1290

JASPAL KAUR Vs. JIT SINGH AND OTHERS

Decided On July 17, 2013
JASPAL KAUR Appellant
V/S
Jit Singh And Others Respondents

JUDGEMENT

(1.) Crm No.30681 of 2010

(2.) Crm-A-750-Ma of 2010

(3.) Brief facts of the case as mentioned in the impugned judgment are as under:-