(1.) C.M. No. 15411 of 2013
(2.) ON 30.07.2013, the following order was passed: -
(3.) COUNSEL for the respondents has argued that the auction was set aside not only because of delay in the proclamation but also because no place or time of the auction was mentioned in the said notice.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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