LAWS(P&H)-2013-7-256

RAKESH KUMAR Vs. STATE OF PUNJAB

Decided On July 23, 2013
RAKESH KUMAR Appellant
V/S
STATE OF PUNJAB Respondents

JUDGEMENT

(1.) Crl. Misc. No. 31593 of 2013 Prayer in this application is for placing on record the document (Annexure P-8).

(2.) Heard.

(3.) Allowed as prayed for.