KRM DAV COLLEGE Vs. STATE OF PUNJAB

JUDGEMENT

(1.) This order shall dispose of aforementioned writ petition along with other writ petitions as mentioned at the foot of this order involving either of three questions:-

(2.) Brief back ground leading to the said contentions is as under:

(3.) On 24th December, 1998, the University Grants Commission notified the "UGC Notification on revision of Pay Scales, Minimum Qualifications for appointment of teachers in Universities & Colleges and other measures for the Maintenance of Standards, 1998". Clause 16 of such Regulations provides that the teachers will retire at the age of 62 years.