LAWS(P&H)-2013-12-63

GOBINDER KAUR Vs. PUNJAB NATIONAL BANK

Decided On December 02, 2013
Gobinder Kaur Appellant
V/S
PUNJAB NATIONAL BANK Respondents

JUDGEMENT

(1.) Rule DB.

(2.) Learned counsels for respondents accept notice.

(3.) At request of learned counsels for the parties, the petition is taken up for final disposal.