TIRATH JYOTISAR AND IDOL OF LORD MAHADEV JI OF MANDIR MAHADEV JI AND IDOLS OF OTHER LORDS AND ORS Vs. KURUKSHETRA DEVELOPMENT BOARD, KURUKSHETRA & ORS

Referred Judgements :-

<RC>LAWSUIT(P&H) 2013 0 6308;</RC> HIGH COURT OF PUNJAB & HARYANA <JGN>SURINDER GUPTA</JGN> <APL>TIRATH JYOTISAR AND IDOL OF LORD MAHADEV JI OF MANDIR MAHADEV JI AND IDOLS OF OTHER LORDS AND ORS</APL> <RP>KURUKSHETRA DEVELOPMENT BOARD,KURUKSHETRA & ORS</RP> <DT>DECEMBER 19,2013</DT> <AT>REGULAR SECOND APPEAL 3825 OF 2005</AT> 19.12.2013 <SUBJECT>CIVIL,CONSTITUTION</SUBJECT> CONSTITUTION OF INDIA ART 21;CODE OF CIVIL PROCEDURE,1908 SEC 35; <SI><ACT>CONSTITUTION OF INDIA</ACT> <S>ART.21</S><ACT>CODE OF CIVIL PROCEDURE,1908</ACT> <S>S.35</S> <ACT>CONSTITUTION OF INDIA</ACT><S>ART.21</S> <ACT>LAND REVENUE ACT,1887</ACT> <ACT>CODE OF CIVIL PROCEDURE,1908</ACT><S>S.35</S>CPC </SI> <FV></FV> <ADV>AMAR VIVEK,SANDEEP KUMAR,S. C. SIBAL,V. S. RANA,M. L. SARI [REFERRED TO]
DEITY PATTABHIRAMASWAMY VS. S HANYMAYYA [REFERRED]
V RAMACHANDRA AYYAR VS. RAMALINGAM CHETTIAR [REFERRED]
MADAMAIICHI RANIAPPA VS. MUTHALURU BOJJAPPA [REFERRED]
RAM SARAN VS. GANGA DEVI [REFERRED]
VINAY KRISHNA VS. KESHAV CHANDRA [REFERRED]
SANTOSH HAZARI VS. PURUSHOTTAM TIWARI [REFERRED]
GURDEV KAUR VS. KAKI [REFERRED]
UNION OF INDIA VS. IBRAHIM UDDIN [REFERRED]