BACHAN SINGH Vs. STATE OF PUNJAB

JUDGEMENT

(1.) Petitioner through jail has moved this petition for bail or the basis of his ailment. Superintendent, Jail, is directed to give him medical aid, if need be Petitioner be got admitted in some hospital on the recommendation so made by the jail doctor.

(2.) Disposed of accordingly. Registry is to convey the order to the Superintendent Jail, Jalandhar.