(1.) THE applicant has made this application seeking interim bail for attending the marriage of his daughter fixed on 7.7.2003. The charge framed against the applicant was as under :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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