(1.) We have heard learned counsel for the parties and with their assistance have gone through the file.
(2.) Without commenting upon merits of the appeal, bail is hereby granted to Smt. Sukhwinder Kaur appellant to the satisfaction of Chief Judicial Magistrate/Duty Magistrate, Amritsar.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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