LAWS(P&H)-2003-2-203

JASVIR SINGH @ JASSI Vs. STATE OF PUNJAB

Decided On February 04, 2003
JASVIR SINGH @ JASSI S/O SH SITA SINGH S/O SH PARTAPA SINGH AND KEEMA SINGH S/O SH SUKHDEV SINGH S/O MAGHAR SINGH Appellant
V/S
STATE OF PUNJAB Respondents

JUDGEMENT

(1.) For Orders, see Murder Reference No. 8 of 2002. The State of Punjab v. Jasvir Singh and Anr.