(1.) In view of the order passed by this Court on 15.11.2002, vide which prayer for bail of the petitioner was declined, no further action is necessary in this case.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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