LAWS(P&H)-2003-3-110

A K KHETARPAL Vs. STATE OF HARYANA, THROUGH FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF HARYANA, P W D (PUBLIFE INSURANCE CORPORATION HEALTH BRANCH)

Decided On March 11, 2003
A K KHETARPAL; S K BANSAL; A K GUPTA; SUJANA RAM; SH B S SINGROHA; D S BAJWA; O P GOYAL Appellant
V/S
STATE OF HARYANA, THROUGH FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF HARYANA, P W D (PUBLIFE INSURANCE CORPORATION HEALTH BRANCH) Respondents

JUDGEMENT

(1.) For orders are Civil Writ Petition No. 6278 of 2001 decided today.