LAWS(P&H)-2003-2-237

JASWANT SINGH SON OF SAJJAN SINGH AND GURMIT SINGH SON OF SAJJAN SINGH Vs. PAL SINGH SON OF SEWA SINGH

Decided On February 26, 2003

JASWANT SINGH SON OF SAJJAN SINGH AND GURMIT SINGH SON OF SAJJAN SINGH Appellant

V/S

PAL SINGH SON OF SEWA SINGH; AJMER SINGH SON OF PRITAM SINGH; SURINDER PAL SINGH SON OF PRITAM SINGH AND MITTA SON OF LAL SINGH Respondents

JUDGEMENT

(1.) For orders, see Criminal Appeal No. 316-SB of 1990.

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