(1.) Learned counsel for the parties submit that the present petition has been rendered infructuous and pray that the same be dismissed as such.
(2.) Dismissed as infructuous.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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