LAWS(P&H)-1992-8-130

RAMU NATH Vs. RAJ KUMAR

Decided On August 24, 1992
Ramu Nath Appellant
V/S
RAJ KUMAR Respondents

JUDGEMENT

(1.) This order will dispose civil revision No. 1582 and civil revisions No. 1470 of 1992. The facts are being taken from civil revision No. 1582 of 1992.