LAWS(P&H)-1992-5-108

MUNICIPAL COMMITTEE Vs. BALA NAND

Decided On May 19, 1992

MUNICIPAL COMMITTEE Appellant

V/S

Bala Nand Respondents

Referred Judgements :-

CHANDER LAL AND OTHER VS. GULZARI LAL AND OTHERS [REFERRED TO]
MST. MAINA DEVI AND OTHER VS. VED PARKASH AND ANOTHER. [REFERRED TO]

JUDGEMENT

(1.) This is defendant's revision petition. The facts giving rise to the revision petition are as under: -

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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