(1.) The petitioner has impugned the orders of the Collector and Assistant Collector, Narnaul, dated May 1, 1979 and December 22, 1975, respectively, in this petition under Articles 226 and 227 of the Constitution of India.
(2.) The facts :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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