(1.) The petitioners have challenged the order of the Sales Tax Tribunal, Haryana exercising the powers of the Financial Commissioner dated December 2, 1968 in this petition under Articles 226/227 of the Constitution of India.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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