LAWS(P&H)-1982-8-1

DEVINDER PAL SINGH Vs. STATE OF PUNJAB

Decided On August 10, 1982
DEVINDER PAL SINGH Appellant
V/S
STATE OF PUNJAB Respondents

JUDGEMENT

(1.) There are three State owned medical colleges in the State of Punjab namely the Medical College, Amritsar; Medical College, Patiala and Medical College, Faridkot.

(2.) On the recommendation of the Medical Council of India, the State Government decided that for admissions to the three medical colleges in July, 1982, a common competitive entrance examination be held and that it be conducted, on behalf of the State Government and the medical colleges, by Punjabi University at Patiala.

(3.) The total number of seats available for admission to the medical colleges were as under:- <FRM>JUDGEMENT_1_TLP&H0_1982Html1.htm</FRM> Besides this, there were 30 seats available in the Government Dental College, Amritsar and 20 in the dental wing of the Government Medical College, Patiala.