VISHWAKARMA INDUSTRIES Vs. COMMISSIONER OF INCOME TAX

Referred Judgements :-

ADDL. CIT V. SOUTH GOBINDPUR COLLIERY CO. [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL VS. ANWAR ALI [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. BHATT S P [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. DRAPCO ELECTRIC CORPORATION [REFERRED TO]
KANTILAL MANILAL VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
LAL CHAND GOPAL DAS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. RAM PRAKASH [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ZEEKOO SHOE FACTORY [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. QUALITY SWEET HOUSE [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. CHIRANJI LAL SHANTI SWARUP [REFERRED TO]
MOHAMMAD IBRAHIM AZIMULLA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. BEHERA K C [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. BHARTIYA BHANDAR [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. PURANMAL PRABHUDAYAL [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RUPABANI THEATRES P LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. GUJARAT TRAVANCORE AGENCY [REFERRED TO]
COMMISSIONER OF INCOME TAX AHMEDABAD VS. GOKULDAS HARIVALLABHDAS [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME-TAX VS. KARNAIL SINGH V KALERAN [REFERRED TO]
COMMISSIONER OF INCOME-TAX PATIALA VS. PATRAM DASS RAJA RAM BERI [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. PATNA TIMBER WORKS [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. PARMANAND ADVANI [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. GOPAL VASTRALAYA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. GUPTA R C DR AND COMPANY [REFERRED TO]