(1.) THE facts of this case may briefly be stated thus: - -
(2.) THE suit was contested by the defendants. The only issue framed on the pleadings of the parties reads as under: - -
(3.) I have heard the learned counsel for the parties at length and find no merit in this appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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