PYARA SINGH Vs. STATE OF HARYANA

JUDGEMENT

(1.) This petition is filed for grant of anticipatory bail in FIR No. 13 dtd. 29/6/2022 under Ss. 166, 177, 409, 418, 420 and 120 B IPC and Ss. 13(1)(c), 13(1)(d) and 13(2) of Prevention of Corruption Act, 1988 registered at Police Station Vigilance Bureau Range, Ferozepur.

(2.) This Court vide order dtd. 12/10/2022 granted the interim bail subject to joining investigation.