LAWS(P&H)-2022-10-89

AMARJIT SINGH Vs. STATE OF PUNJAB

Decided On October 03, 2022
AMARJIT SINGH Appellant
V/S
STATE OF PUNJAB Respondents

JUDGEMENT

(1.) This second petition is filed seeking directions to the official Respondents to protect the life and liberty of the petitioners and not to interfere in their personal lives.

(2.) The earlier petition filed by the petitioners was dismissed by this court on 21/9/2022 by passing the following order:

(3.) The grievance raised in the present petition is that the representation 17/9/2022 has not been considered.